Allahabad High Court
Smt. Sarita Sharma And Anr. vs Mohd. Usman And 3 Others on 4 October, 2021
Author: Subhash Chand
Bench: Kaushal Jayendra Thaker, Subhash Chand
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- FIRST APPEAL FROM ORDER No. - 1164 of 2015 Appellant :- Smt. Sarita Sharma And Anr. Respondent :- Mohd. Usman And 3 Others Counsel for Appellant :- Neeharika Sinha Narayana Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Subhash Chand,J.
The learned counsel for the appellant and learned counsel for the Insurance Company would like to go through the record.
List the matter on 25.10.2021. Not to be treated as tied up or part heard.
Order Date :- 4.10.2021 PS