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State of Goa - Section

Section 5 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

5. Revenue Inspector to intimate his tour programme.

- Except during the period commencing on the 1st day of June and ending on the 15th day of September, every Revenue Inspector shall send every Saturday to the Inspector of Surveys and Land Records and the Mamlatdar a postcard showing the villages in which he expects to be working on each day of the following fortnight.