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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Chit Funds Rules, 2008

3. Application for obtaining previous sanction for commencement or conduct of Chit:

- Every application for obtaining previous sanction of the State Government or the officer empowered by it in this behalf, for commencement or conduct of a chit shall be made, by the foreman in Form-I. The State Government or the Officer empowered may issue the order of previous sanction in Form -- 1B.