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State of Uttar Pradesh - Section

Section 229 in Rules under the United Provinces Excise Act, 1910

229. Prompt disbursement by Inspectors necessary.

- Inspectors must disburse the pay of their subordinate promptly each month and obtain their signatures in the acquittance roll, which shall be maintained in Provincial Form 159. The acquittance roll shall be sent in original to the office of the Assistant Excise Commissioner not later than the 10th of the month following the month for which payment has been made.