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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Central Electricity Regulatory Commission (Terms and Conditions for Recognition and Issuance of Renewable Energy Certificate for Renewable Energy Generation) Regulations, 2010

(2)The compliance auditor shall have the qualifications and experience as contained in the Schedule to these regulations:Provided that the Commission may by order amend the Schedule from time to time.