Section 9(2)(i) in The West Bengal Factories (Welfare Officers) Rules, 1971

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State of West Bengal - Subsection

Section 9(2)(i) in The West Bengal Factories (Welfare Officers) Rules, 1971

(i)to advise and assist the factory management -

(i)in dealing with individual personnel problems, and

(ii)in providing welfare facilities, such as housing facilities, foodstuff, social and recreational facilities, sanitation and education of children.