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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(v) in The Rajasthan Land Revenue (Allotment and Conversion of Lands for the Construction of Seed Godowns) Rules, 1965

(v)The land may be allotted by the (Collector tor construction of seed-stores on lease for maximum period of 99 years. [The lease agreement shall be in Form A.] [G.S.R. 110, Dated 2-1-1976; published in Rajasthan Gazette Extraordinary Part IV(Ga(I), Dated 3-1-76, page 623.]