Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tamilnadu - Section Section 1 in The Chennai City Tenants Protection Rules, 1970 1. These rules may be called the [Chennai] [Substituted for 'Madras' by the Tamil Nadu Act 28 of 1996.] City Tenants' Protection Rules, 1970.
