Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 301(3)] [Section 301] [Entire Act]

State of Meghalaya - Subsection

Section 301(3)(xiv) in Meghalaya Municipal Act, 1973

(xiv)prescribe the qualifications of candidates for employment by the Board and declare what circumstances shall be disqualification for continuance of such employment;