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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(d) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(d)the regulation of the quality of products and services provided to the public in vending zones and maintenance of public health, hygiene and safety standards;