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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(d) in The Bombay Secondary School Certificate Examination Board (Reconstitution) Order, 1959.

(d)"Bombay area" means the territories which immediately before the 1st day of November, 1956, were comprised in the State of Bombay excluding the Karnataka area and the Abu area;