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[Cites 0, Cited by 0] [Section 155] [Entire Act]

State of Uttar Pradesh - Subsection

Section 155(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)the hoses of steam and air hammer are securely lashed to such hammer so as to prevent them from whipping in case of connection or break;