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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(5)(i) in Haryana Urban Development Authority Act, 1977

(i)confiscate any articles or material found in the premises or public place, rehri parked at any public place, any articles or materials in the corridors of the shops, pavements, parking areas, parks, open spaces, road berms or any other public places;