Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(3) in Punjab State Lottery Rules, 1998 (3)The State lottery shall be named as the 'Punjab State Lotteries'. It may be sub-named as may be decided by the Director in consultation with the agents.
