Supreme Court - Daily Orders
M/S Blue Street Fashions Pvt Ltd vs State By Cbi on 8 August, 2014
\212 ITEM NO.35 COURT NO.2 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3040/2014
(Arising out of impugned final judgment and order dated
21/02/2014 in CRLP No. 5149/2010 passed by the High Court Of
Karnataka At Bangalore)
M/S BLUE STREET FASHIONS PVT LTD Petitioner(s)
VERSUS
STATE BY CBI Respondent(s)
(With appln. (s) for permission to file additional documents)
Date :08/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON’BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Joseph Pookkatt, Adv.
Ms. Awantika Manohar, Adv.
Mr. Prashant Kumar, Adv.
for M/s. Ap & J Chambers,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter before a Bench of which, one of us, (H.L.Dattu, J.) is not a member.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.08.08 16:42:55 IST Reason: