Section 56(10)(b) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 56(10)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(10)(b) in The U.P. Factories Rules, 1950

(b)Certificates of reports of any examination, or test of any pressure vessel or plant to which sub-rules (7) to (9) do not apply, conducted or required to be conducted under any other laws in force and other relevant record relating to such pressure vessel or plant, shall be properly maintained as required under the said law and shall be produced on demand by the Inspector.]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 56(10)(b) in The U.P. Factories Rules, 1950