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[Cites 0, Cited by 0] [Section 272] [Entire Act]

State of Goa - Subsection

Section 272(1) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(1)A beneficiary of the fund shall contribute to the Fund [Ten rupees per mensem]. [Substituted 'twenty rupees per mensem' by Notification No. 24/24/2010-LAB/657, dated 11.10.2018 (w.e.f. 10.4.2018).] This contribution shall be remitted in advance once in three months in any of the banks specified by the Board in the district in which the member resides.