Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Maharashtra - Subsection

Section 86(1) in Maharashtra Cinemas (Regulation) Rules, 1966

(1)This rule shall apply only to Greater Bombay :Provided (hat, the State Government may, by notification published in the Maharashtra Government Gazette, apply this rule to any other place.