Section 269F(6)(b) in The Income Tax Act, 1961

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Union of India - Subsection

Section 269F(6)(b) in The Income Tax Act, 1961

(b)the fair market value of such property exceeds the apparent consideration therefor by more than fifteen per cent. of such apparent consideration; and

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Union of India - Subsection

Section 269F(6)(b) in The Income Tax Act, 1961