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State of Rajasthan - Section

Section 10 in Rajasthan Legislative Assembly Secretariat Staff (Revised Pay) Rules, 2009

10. Application of the Rajasthan Civil Services (Revised Pay) Rules, 2008.

- Rules relating to option to elect the existing pay scale, exercise of option, fixation of initial pay of Existing Government servant in the running pay band and grade pay, rate of increment in the running pay band, date of next increment in the running pay band, fixation of pay in case of stagnation at maximum of running pay band for more than a period of one year, removal of anomalies; Dearness Allowance, House Rent Allowance and all allowances, facilities, pension, etc. facilities like Government housing, etc. Scheme of Assured Career Progression (ACP), Scheme of Assured Career Progression (ACP) for State Service Officer, Amount of fixed remuneration for a Probationer-trainee, Fixation of pay in the running pay band of a Probationer-trainee completing probation period successfully on or after 1.9.2006; fixation of pay in the running pay band subsequent to the 1st day of "September 2006, Fixation of pay on promotion on or after 1.9.2006, and Non-accrual of arrears respectively contained in Rules 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24 and 26 of the Rajasthan Civil Services (Revised Pay) Rules, 2008, as amended from time to time, shall mutatis mutandis apply to the Secretariat Staff of the Rajasthan Legislative Assembly.