Bombay High Court
Barnes School And Junior College , ... vs Shri. Nandu Baburao Ghorpade on 3 September, 2018
Author: Sadhana S. Jadhav
Bench: S.S. Jadhav
1 8.wp9772-ors.18.doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE SIDE
CIVIL WRIT PETITION NO. 9772 OF 2018
WITH
CIVIL WRIT PETITION NO. 9775 OF 2018
CIVIL WRIT PETITION NO. 9776 OF 2018
CIVIL WRIT PETITION NO. 9777 OF 2018
CIVIL WRIT PETITION NO. 9778 OF 2018
CIVIL WRIT PETITION NO. 9779 OF 2018
CIVIL WRIT PETITION NO. 9780 OF 2018
CIVIL WRIT PETITION NO. 9781 OF 2018
CIVIL WRIT PETITION NO. 9782 OF 2018
CIVIL WRIT PETITION NO. 9783 OF 2018
CIVIL WRIT PETITION NO. 9784 OF 2018
CIVIL WRIT PETITION NO. 9785 OF 2018
CIVIL WRIT PETITION NO. 9786 OF 2018
CIVIL WRIT PETITION NO. 9787 OF 2018
CIVIL WRIT PETITION NO. 9788 OF 2018
CIVIL WRIT PETITION NO. 9789 OF 2018
CIVIL WRIT PETITION NO. 9790 OF 2018
CIVIL WRIT PETITION NO. 9792 OF 2018
CIVIL WRIT PETITION NO. 9793 OF 2018
CIVIL WRIT PETITION NO. 9794 OF 2018
CIVIL WRIT PETITION NO. 9795 OF 2018
CIVIL WRIT PETITION NO. 9796 OF 2018
Talwalkar 1/3
2 8.wp9772-ors.18.doc
CIVIL WRIT PETITION NO. 9797 OF 2018
CIVIL WRIT PETITION NO. 9798 OF 2018
CIVIL WRIT PETITION NO. 9799 OF 2018
CIVIL WRIT PETITION NO. 9800 OF 2018
CIVIL WRIT PETITION NO. 9801 OF 2018
CIVIL WRIT PETITION NO. 9802 OF 2018
CIVIL WRIT PETITION NO. 9803 OF 2018
CIVIL WRIT PETITION NO. 9804 OF 2018
CIVIL WRIT PETITION NO. 9805 OF 2018
CIVIL WRIT PETITION NO. 9806 OF 2018
CIVIL WRIT PETITION NO. 9807 OF 2018
CIVIL WRIT PETITION NO. 9808 OF 2018
CIVIL WRIT PETITION NO. 9809 OF 2018
CIVIL WRIT PETITION NO. 9810 OF 2018
CIVIL WRIT PETITION NO. 9811 OF 2018
CIVIL WRIT PETITION NO. 9812 OF 2018
CIVIL WRIT PETITION NO. 9813 OF 2018
CIVIL WRIT PETITION NO. 9814 OF 2018
CIVIL WRIT PETITION NO. 9815 OF 2018
CIVIL WRIT PETITION NO. 9816 OF 2018
CIVIL WRIT PETITION NO. 9817 OF 2018
CIVIL WRIT PETITION NO. 9819 OF 2018
CIVIL WRIT PETITION NO. 9820 OF 2018
CIVIL WRIT PETITION NO. 9821 OF 2018
CIVIL WRIT PETITION NO. 9822 OF 2018
Talwalkar 2/3
3 8.wp9772-ors.18.doc
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Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Mr. Arshad Shaikh a/w. Mr. Sanjay Udeshi I/b. M/s. Sanjay Udeshi & Co., advocate for the Petitioner.
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CORAM :SMT. SADHANA S. JADHAV, J DATE : SEPTEMBER 3, 2018 P.C.:-
1 Issue notice to respondent. Notice returnable on 25/9/2018. Learned Counsel for the petitioner shall furnish spare copies within one week from today. Hamdast permitted.
2 Learned Counsel for the petitioner is at liberty to file affidavit of service in respect of the respondent upon whom private notice is served.
(SMT. SADHANA S. JADHAV, J) Digitally signed by Aruna Aruna Sandeep Talwalkar Sandeep Date:
Talwalkar 2018.09.04 15:34:49 +0530 Talwalkar 3/3