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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Manipur - Subsection

Section 8(1) in Manipur Lokayukta Rules, 2018

(1)The Chairperson of the Search Committee shall preside over the meetings of the Search Committee:Provided that if the Chairperson is not present, the members of the Search Committee may elect a person from amongst the members present over the meeting.