Section 30(9)(c) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

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State of Uttar Pradesh - Subsection

Section 30(9)(c) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

(c)those portions of Nainital, Udham Singh Nagar and Garhwal districts which lie on the north of the base of foot hills from Tanakpur in the east right along kathgodam, Ramnagar, Kotdwara to laxman jhula in the west; and

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State of Uttar Pradesh - Subsection

Section 30(9)(c) in Uttar Pradesh Motor Vehicles Taxation Act, 1997