Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Odisha - Subsection Section 28(5) in Orissa Zilla Parishad Election Rules, 1994 (5)After putting the mark the voter shall fold the ballot paper to the inner side so as to maintain secrecy of the vote and insert it in the ballot box.
