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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Puducherry - Subsection

Section 34(1)(b) in Puducherry Buildings (Lease and Rent Control) Act, 1969

(b)for carrying out any sentence passed or decision given by an Court or other authority in exercise of any such jurisdiction or power as aforesaid.