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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 32(3)(b) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(b)The bond shall be supported by sureties from two permanent Government servants having a status comparable to or higher than that of the Government servant.