Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 37 in United Provinces Medical Act, 1917 37. [* * *] [Section 37 omitted by A. O. 1950 which had been added by the A. O. 1937.]The SchedulePersons Who Are Entitled to Have Names Entered In the Register of Medical Practitioners(See Sections 18, 19, 20 and 21)
