Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Uttarakhand - Subsection Section 43(1) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013 (1)The Authority shall furnish to the State Government such reports, returns and other, information as that Government may, from time to time require.
