Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 4, Cited by 80] [Constitution]

Constitution Article

Article 278 in Constitution of India

278. Agreement with States in Part B of the First Schedule with regard to certain financial matters Repealed

Rep. by the Constitution (Seventh Amendment) Act, 1956, section 29 and Schedule.