Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(16) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006 (16)"Import" means bringing Aqua-culture seed into India and Andhra Pradesh State from a place outside India and Andhra Pradesh State;
