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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(1)(a) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(a)a notice, specifying the polling area, the voters of which are entitled to vote at the polling station and, where the polling station has more than one polling booth, at each of such of booth, the description of the voters allotted to such booth, and