Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Gujarat - Subsection Section 76(1) in Gujarat Public Trusts Act, 2011 (1)For each managing committee there shall be constituted a fund to be called the "Management Fund" which shall vest in, and be under the control of, the committee.
