Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

UT Ladakh - Subsection

Section 33(2) in Ladakh Autonomous Hill Development Councils Act, 1997

(2)The Chief Executives Councillor may for convenient transaction of business of the Executive Council allocate among its members such business and in such manner as he thinks fit.