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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(d) in Himachal Pradesh Micro and Small Enterprises Facilitation Council Rules, 2018

(d)When a member of the council dies or resigns or is deemed to have resigned or is removed from office or becomes incapable of acting as a Member, the Government may appoint another person to fill that vacancy.