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Union of India - Section

Section 4 in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

4. Displaying ofrates of fees

.Atable displaying rates of fees, rates authorised tobe levied at any National Highway Section or permanent bridge or both, shall beput up in a conspicuous place near the fee collection booths legibly written orprinted in English, Hindi and regional language of the area in which National Highway Section or permanent bridge or both are situated.