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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(xv) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(xv)The college shall prepare the merit list taking into account all the applications i.e. supplied by the D.E.O and received in his office. The merit list has to be submitted to the D.E.O. who shall verify and ensure that all the applications send by him are included in the merit list. The following aspects shall be verified by the DEOs before approving the list of provisionally selected candidates for admission.