Section 80(2)(a) in Delhi Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

NCT Delhi - Subsection

Section 80(2)(a) in Delhi Motor Vehicles Rules, 1993

(a)in the case of goats, sheep, pigs, rams, cows, kids and the like,

(i)40, when the wheel base of such vehicle is below 3.5. meters.

(ii)50, when the wheel base is 3.5 meters or above.