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[Cites 0, Cited by 0] [Section 80] [Entire Act]

NCT Delhi - Subsection

Section 80(2) in Delhi Motor Vehicles Rules, 1993

(2)The number of cattle that may be carried in a goods vehicle shall not exceed. -
(a)in the case of goats, sheep, pigs, rams, cows, kids and the like,
(i)40, when the wheel base of such vehicle is below 3.5. meters.
(ii)50, when the wheel base is 3.5 meters or above.
(b)in case of other cattle,
(i)4 with calves/young ones or 5 without calves/young ones when the wheel base of a such vehicle is below 3.5 meter; and
(ii)5 with calves/young ones or 6 calves/young ones when the wheel base is 3.5 meter or above.
Explanation: "Cattle" for the purpose of this Rule include goat, sheep, pig, buffalo, lamb, ox, cow, deer, horse, pony, ass, mule, camel and their young ones.