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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Nagaland - Subsection

Section 5(1)(xix) in The Global Open University (Nagaland) Act, 2006

(xix)to do all other acts as the University may consider necessary that are conducive or incidental to the attainment and promotion of the aforesaid objectives.