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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(3)(p) in The Maharashtra Debt Relief Act, 1975

(p)words and expression used in this Act but not defined therein shall have the meanings, respectively assigned to them in the Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961.