Section 2(3) in The Maharashtra Debt Relief Act, 1975
(3)for the avoidance of doubt, it is hereby declared that the expression 'profession, calling or trade' shall include and shall be deemed always to have included 'employment' and that expression shall be construed accordingly.(p)words and expression used in this Act but not defined therein shall have the meanings, respectively assigned to them in the Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961.
