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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Mizoram - Subsection

Section 27(1) in Mizoram (Finance and Accounts Service) Rules, 1991

(1)The Government shall prepare a list of members to be appointed to the service, arranged in order of seniority as determined in the. manner specified below :
(a)Persons appointed on the basis of the results of the competitive examination in any year shall be ranked inter se in the order of merit in which they are placed at the competitive examination on the results of which they are recruited, those recruited on the basis of an earlier examination being ranked senior to those recruited on the basis of later examination.
(b)The relative seniority inter se of persons to be appointed by way of selection shall be determined on the basis of the order which their names are arranged in the the list prepared under sub-rule (3) of Rule 12 and persons recruited on.the basis of earlier selection being ranked senior to those recruited on the basis of later selection.