Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 461] [Entire Act] State of Jharkhand - Subsection Section 461(ii) in Bihar Education Code, 1961 (ii)The amount to be realised for scout uniform is left to the discretion of the staff and the representatives of the trainees. The Department would like that each trainee should have a uniform as scouting has been made a part of the curriculum.
