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State of Jharkhand - Section

Section 461 in Bihar Education Code, 1961

461. Size of classes and number of students.

- Not more than 100 candidates are admitted in a Teachers' Training School. The maximum number of stipendary students admitted every year in Teachers' Training School for men is ninety. Ten non-stipendary students are also admitted. These students are entitled to be granted, in order of merit any stipend which may fall vacant. In Teachers' Training School for women all the 100 female trainees are admitted as stipendary students. No fee is charged but the following miscellaneous charges should be levied.Note. - In 19 Teacher's Training Schools for men only, all the 100 trainees are admitted as stipendaries.
(a)Caution money of Rs. 5 per trainee at the beginning of the session to be returned on the completion of the course or earlier, if the trainee leaves the institution.
(b)Radio, recreation and common room charges of rupee one per annum.
Note. - (i) In the mess there should be a non-Government mess fund to be controlled by the mess committee while the school is in session and to be kept in the custody of the headmaster during vacations. The mess committee will decide what should be the contribution to this fund for purchase of utensils, etc. The utensils once purchased will be the property of the mess and will not be sold and the sale-proceeds distributed amongst the trainees at the end of the session. The utensils as well as the balance of the fund will be made over to the next set of boys occupying the hostel. As Government have decided to have independent hostels each for 50 boys according to the type plan, there will be one account and one set of utensils for each of these hostels,
(ii)The amount to be realised for scout uniform is left to the discretion of the staff and the representatives of the trainees. The Department would like that each trainee should have a uniform as scouting has been made a part of the curriculum.
(D. P.I.'s no 5458, dated the 23rd October 1959 and G. O. no. 6979, dated the 22nd September 1956.)