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[Cites 0, Cited by 0] [Section 372] [Entire Act]

State of Madhya Pradesh - Subsection

Section 372(22) in M.P. Civil Court Rules, 1961

(22)Applications with respect to the guardianship of the person or of the property of minors under the Guardians and Wards Act, 1890, applications under Section 31 of the same Act and proceedings in connection with the accounts of each year under the rules framed by the High Court under Section 50 of the Act.