Himachal Pradesh High Court
Onkar Chand vs . Gian Chand & Ors. on 5 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Onkar Chand vs. Gian Chand & Ors.
RSA No.207 of 2018 05.04.2023 Present: Mr. Subhash Chander, Advocate Vice Mr. Rajiv Rai, Advocate, for the appellant.
Mr. Romesh Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate, for respondents No.1(a), 1(b), 4(a) & 4(b).
Learned vice counsel appearing on behalf of the appellant prays for an adjournment on the ground that learned arguing counsel is not available today.
Therefore, at his request, list after four weeks.
( Sushil Kukreja ) Judge 5th April, 2023 (reena) ::: Downloaded on - 05/04/2023 20:36:35 :::CIS