Himachal Pradesh High Court
Onkar Chand vs Gian Chand & Ors on 1 June, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Onkar Chand Vs Gian Chand & Ors RSA No.207 of 2018 01.06.2022 Present:
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Mr. Rajiv Rai, Advocate, for the appellant.
Mr. G.D.Verma, Senior Advocate, with Mr. Romesh Verma, Advocate for respondent Nos.1(a), 1(b), 4(a) and 4(b).
Mr. Mukesh Sharma, Advocate, for respondent Nos. 2, 3, 5 and 6.
As jointly prayed for by learned counsel for the parties, list before appropriate Bench after two weeks.
Jyotsna Rewal Dua Judge June 01, 2022 (R.Atal) ::: Downloaded on - 01/06/2022 20:07:33 :::CIS