Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(a) in Tamil Nadu Educational Rules (a)No pupil shall be permitted to attend school who is found to be suffering from venereal disease or leprosy in a contagious form or from small-pox or from any other serious contagious or infectious disease.
