(a)No pupil shall be permitted to attend school who is found to be suffering from venereal disease or leprosy in a contagious form or from small-pox or from any other serious contagious or infectious disease.(b)The presence of pupils unprotected from small-pox may be regarded as sufficient cause for withdrawal of recognition.During the period April to August, pupils unprotected from small-pox maybe admitted into schools provisionally subject to the condition that they signify their willingness to produce a certificate of vaccination or alternatively express their willingness to be vaccinated at the institution immediately on resumption of vaccination work after the hot weather by the Health Department.Furniture, Apparatus and Appliances
