Himachal Pradesh High Court
Kartar Singh And Ors. vs . Rachna Devi And on 20 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Kartar Singh and Ors. vs. Rachna Devi and Ors.
.
RSA No.8 of 2012 20.07.2023 Present: Mr. Gurinder Singh Parmar, vice counsel, for the appellants.
Mr. Bonit Thakur, vice counsel, for the respondents.
CMP No. 2838 of 2023 It is stated by learned vice counsel for the appellants that rejoinder was filed on 19th July, 2023, however, the same is not on record. Registry is directed to trace and place the same on record, if in order.
List for consideration on 27th July, 2023.
( Sushil Kukreja ) Judge 20th July 2023 (tarun) ::: Downloaded on - 20/07/2023 21:07:35 :::CIS